Patna High Court - Orders
Sanjay Kumar Gupta vs The State Of Bihar on 31 July, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.1063 of 2021
Arising Out of PS. Case No.-528 Year-2019 Thana- ARA NAWADA District- Bhojpur
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SANJAY KUMAR GUPTA Son of Late Sukan Sah Resident of Mohalla-
South Ramna Road, Krishna Optical Shop, P.S.- Ara Nawada, District-
Bhojpur, Ara.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Director General of Police, Bihar, Patna. Bihar, Patna.
3. The Director General of Police, West Bengal, Kolkata. Kolkata
4. The Commissioner of Police, Lal Bazar, Kolkata Kolkata
5. The Deputy Commissioner of Police, Dumayune Avenue, P.S.- West port,
Port Division, Kolkata-43, West Bengal
6. Inspector General of Police, Headquarter, Patna. Patna.
7. The Superintendent of Police, Bhojpur, Ara Bhojpur.
8. The Station House Officer,Ara Nawada, District- Bhojpur, Ara. Bhojpur.
9. Praveen Kumar Gupta Son of Late Ramji Prasad Shaw Resident of
49/5/H/53/8, Karl Marx Sarani, Bhukailashgarh, near Shitla Mandir, P.O.-
Khiddirpor, P.S.- Suth Port, P.S.- (S.P.P.S.), West Bengal, Kolkata- 23.
10. Pradeep Kumar Gupata Son of Late Ramji Prasad Shaw Resident of
49/5/H/53/8, Karl Marx Sarani, Bhukailashgarh, near Shitla Mandir, P.O.-
Khiddirpor, P.S.- Suth Port, P.S.- (S.P.P.S.), West Bengal, Kolkata- 23.
11. Sunil Kumar Gupta Son of Late Ramji Prasad Shaw Resident of
49/5/H/53/8, Karl Marx Sarani, Bhukailashgarh, near Shitla Mandir, P.O.-
Khiddirpor, P.S.- Suth Port, P.S.- (S.P.P.S.), West Bengal, Kolkata- 23.
12. Bharat Prasad Shaw Son of Late Sukan Shaw Resident of 49/H/53, Karl
Marx Sarani, Bhukailshgarh,near Shitla Mandir, P.O.-Khiddirpor, P.S.- South
Port Police Station (S.P.P.S.), West Bengal, Kolkata- 23.
13. Bijendra Prasad Shaw Son of Late Sukan Shaw Resident of 49/H/53, Karl
Marx Sarani, Bhukailshgarh,near Shitla Mandir, P.O.-Khiddirpor, P.S.- South
Port Police Station (S.P.P.S.), West Bengal, Kolkata- 23.
14. Shivnarayan Shaw/Gupta Son of Bijendra Prasad Shaw Resident of 49/H/53,
Karl Marx Sarani, Bhukailshgarh,near Shitla Mandir, P.O.-Khiddirpor, P.S.-
South Port Police Station (S.P.P.S.), West Bengal, Kolkata- 23.
15. Raj Kumar Shaw/Gupta Son Bijendra Prasad Shaw Resident of 49/H/53,
Karl Marx Sarani, Bhukailshgarh,near Shitla Mandir, P.O.-Khiddirpor, P.S.-
South Port Police Station (S.P.P.S.), West Bengal, Kolkata- 23.
16. Ajay Kumar Shaw Son of Late Sukan Shaw Resident of 49/5,Karl Marx
Sarani, Bhukailashgarh,Shivganga (beside Shiv Mandir),P.O.- Khiddirpor,
P.S.- Shouth Port Police Station (S.P.P.S.), West Bengal, Kolkata-23.
17. Vinay Kumar Gupta Son of Late Sukan Shaw Resident of 49/5,Karl Marx
Patna High Court CR. WJC No.1063 of 2021(3) dt.31-07-2023
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Sarani, Bhukailashgarh,Shivganga (beside Shiv Mandir),P.O.- Khiddirpor,
P.S.- Shouth Port Police Station (S.P.P.S.), West Bengal, Kolkata-23.
18. Sushil Kumar Gupta Son of Late Sukan Shaw Resident of 49/5,Karl Marx
Sarani, Bhukailashgarh,Shivganga (beside Shiv Mandir),P.O.- Khiddirpor,
P.S.- Shouth Port Police Station (S.P.P.S.), West Bengal, Kolkata-23.
19. Gyanti Devi/Shaw Wife of Ramashankar Shaw Resident of 49/5,Karl Marx
Sarani, Bhukailashgarh,Shivganga (beside Shiv Mandir),P.O.- Khiddirpor,
P.S.- Shouth Port Police Station (S.P.P.S.), West Bengal, Kolkata-23.
20. Damyanti Devi/Shaw Wife of Dhiraj Shaw West Bengal, Kolkata
21. Dhiraj Shaw Son of not Known R/o 175 CL, Ashok Mitra Road (Lala
Motor) Kachra Para, P.s.- Bizpur, District- South 24 Pargana, West Bengal.
22. Kiran Kumari Wife of Deepak Bhakat Nirmoy Nursing Home National High
Road Rampur Hatt, Bharsala Para, Rampur Hatt, District- Birbhum, West
Bengal.
23. Devesh Kumar Son of Arjun Prasad P.S.- Bhatpara, District- North 24
Parnana, West Bengal.
24. Sumitra Devi Wife of Rajendra Sah West Bengal
25. Rajendra Sah father name not known West Bengal
26. Shashi Kumar Son of Rajendra Sah C/o Ramchandra Sah, Rajendra Sah,
Judge Bazar, Ward No. 3, Jagdishpur Road, Near Petrol Pump,P.S.- Bihiya,
District- Bhojpur, Bihar.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Devendra Kumar
For the Respondent/s : Dr. Mankeshwar Tiwari, AC to AAG-3
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
3 31-07-2023Learned counsel for the State prays for four weeks' time to file counter affidavit in this matter.
List this case, under the appropriate heading, on 31 st August, 2023.
(Anil Kumar Sinha, J) ashwani/-
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