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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Mizoram - Subsection

Section 87(1)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)with instructions to the Select Committee to make some particular or additional provisions in the Bill.