Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Patna High Court - Orders

The State Of Bihar vs Tribhuwan Developments And ... on 14 October, 2019

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.12477 of 2019
     ======================================================
1.    The State of Bihar through the Collector, Patna.
2.   The Additional Collector, Sadar, Patna.
3.   The Deputy Director, Land Reforms, Patna Sadar, Patna.
4.   The Circle Officer, Patna Sadar, Patna.

                                                               ... ... Petitioner/s
                                       Versus
1.   Tribhuwan Developers and Construction Pvt. Ltd. A duly incorporated
     Company, having its Registered office at Road No. 1, Rajendra Nagar,
     Police Station Kadamkuan, in the Town and District Patna through its
     Director, duly authorized by its Board of Directors, being Sri Mithilesh
     Kumar, Son of Sri Ramji Prasad, Resident of East Patel Nagar, Road No. 8,
     House No. 35, Police Station Shastri Nagar, Town and District- Patna.
2.   Sri Upendra Kumar Son of late Jagdish Kumar, Resident of Opposite A.N.
     College, Boring Road, P.S. Sri. Krishna Puri, District Patna at Present
     Residing at 15, Park Street, New Delhi- 110001.
3.   M/s. Sunder Nagar Grih Nirman Swablambi Sahkari Samiti Ltd. through its
     Chief Executive Sri Manoj Kumar Sharma, Son of late Sri Naresh Chandra
     Azad, Resident of Azad Bhawan, Sheo Puri, P.S. Shastri Nagar, in the town
     and District of Patna.

                                               ... ... Respondent/s
     ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 12344 of 2019
     ======================================================
1.    The State of Bihar through the Collector, Patna.
2.   The Additional Collector, Sadar, Patna.
3.   The Deputy Director, Land Reforms, Patna, Sadar, Patna.
4.   The Circle Officer, Patna Sadar, Patna.

                                                            ... ... Petitioner/s
                                    Versus
1.   Ram Deo Singh Son of Jamuna Singh Resident of Tola Pathak Ghat,
     Mokamah, P.O. and P.S.- Mokamah, Town and District- Patna.
2.   Sri Upendra Kumar Son of Late Jagdish Kumar Resident of Opposite A.N.
     College, Boring Road, P.S. Sri Krishna Puri, District Patna at present
     residing at 15, Park Street, New Delhi. 110001.
3.   M/s Sunder Nagar Grih Nirman Swablambi Sahkari Samiti Ltd. through its
     Chief Executive Sri Manoj Kumar Sharma, Son of Late Sri Naresh Chandra
     Azad, Resident of Azad Bhawan, Sheo Puri, P.S.- Shastri Nagar, in the Town
     and District of Patna.
 Patna High Court CWJC No.12477 of 2019(8) dt.14-10-2019
                                           2/3




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Civil Writ Jurisdiction Case No. 12702 of 2019
       ======================================================
  1.    The State of Bihar through the Collector, Patna
  2.    The Additional Collector Sadar, Patna
  3.    The Deputy Director Land Reforms, Patna Sadar, Patna
  4.    The Circle Officer Patna Sadar, Patna

                                                                    ... ... Petitioner/s
                                           Versus
  1.    Tribhuwan Developments and Construction Pvt. Ltd. a duly incorporated
        Company having its Registered Office at Road No. 1, Rajendra Nagar, P.s.-
        Kadamkuan, in the town and district of Patna through its director, duly
        authorized by its Board of Directors, being Sri Mithilesh Kumar son of Sri
        Ramji Prasad, resident of East Patel Nagar, Road No. 8, House No. 35, P.s.-
        Shastri Nagar, Town an Distt.- Patna
  2.    Sri Upendra Kumar S/o Late Jagdish Kumar Resident of Opposite
        A.N.college, Boring Road, P.s.- Sri Krishna Puri, Distt.- Patna at present
        residing at 15, Park Street, New Delhi-110001
  3.    M/s Sunder Nagar Grih Nirman Swablambi Sahkari Samiti Ltd. through its
        Chief Executive Sri Manoj Kumar Sharma son of Late Sri Naresh Chandra
        Azad, resident of Azad Bhawan, Sheo Puri, P.s.- Shastri Nagar, in the town
        and Distt.- Patna

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Civil Writ Jurisdiction Case No. 12708 of 2019
       ======================================================
  1.    The State of Bihar through the Collector, Patna
  2.    The Additional Collector Sadar, Patna
  3.    The Deputy Collector Land Reforms, Patna Sadar, Patna
  4.    The Circle Officer Patna Sadar, Patna

                                                                  ... ... Petitioner/s
                                           Versus
  1.    Tribhuwan Developments and Construction Pvt. Ltd. A duly incorporated
        Company, having its Registered Office at Road No. 1, Rajendra Nagar,
        Police Station-Kadamkuan, in the Town and District-Patna through its
        Director, duly authorized by its Board of Directors, being Sri Mithilesh
        Kumar Son of Sri Ramji Prasad, resident of East Patel Nagar, Road No. 8,
        House No. 35, P.S.-Shastri Nagar, Town and District-Patna
  2.    Smt. Prabha Kumari D/o Late Jagdish Kumar and Wife of Mr. Rajeev Rai
        R/o Opposite A.N. College, Boring Road, P.S.-Sri Krishnapuri, District-
          Patna High Court CWJC No.12477 of 2019(8) dt.14-10-2019
                                                    3/3




                 Patna and at present residing at A-149, Pandara Road, New Delhi
            3.   M/s Sundar Nagar Grih Nirman Swablambi Sahkari Samiti Ltd. through its
                 Executive Sri Manoj Kumar Sharma, Son of Late Sri Naresh Chandra Azad,
                 Resident of Azad Bhawan, Sheikhpura, P.S. Shastri Nagar, in the Town and
                 District of Patna

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 (In Civil Writ Jurisdiction Case No. 12477 of 2019)
                 For the Petitioner/s      :       Mr.Rakesh Kumar Chandram (Ac To Gp 19)
                 For the Respondent/s      :       Mr.
                 (In Civil Writ Jurisdiction Case No. 12344 of 2019)
                 For the Petitioner/s      :       Mr.Rakesh Kumar Chandram (Ac To Gp19)
                 For the Respondent/s      :       Mr.
                 (In Civil Writ Jurisdiction Case No. 12702 of 2019)
                 For the Petitioner/s      :       Mr.Rakesh Kumar Chandram (Ac To Gp 19)
                 For the Respondent/s      :       Mr.
                 (In Civil Writ Jurisdiction Case No. 12708 of 2019)
                 For the Petitioner/s      :       Mr.Rakesh Kumar Chandram (Ac To Gp 19)
                 For the Respondent/s      :       Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                                       ORAL ORDER

8   14-10-2019

Nobody appears on behalf of the State in spite of several adjournments.

The order dated 26.06.2019 has not been complied with.

In this view of the fact, all the writ petitions stand dismissed due to non-compliance of the order dated 26.06.2019.

(Prabhat Kumar Jha, J) S.KUMAR/-

U