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Delhi High Court - Orders

Shweta Mehta vs Kunal Kapoor on 6 September, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                    $~18
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           MAT.APP.(F.C.) 176/2023, CM APPL. 31138/2023
                                                SHWETA MEHTA                                                                      ..... Appellant
                                                            Through:                                           Appearance not given.
                                                            versus
                                                KUNAL KAPOOR                                                                      ..... Respondent
                                                                                      Through:                 Appearance not given.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 06.09.2023 Renotify on 08.11.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 6, 2023/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:49