Delhi High Court - Orders
Shweta Mehta vs Kunal Kapoor on 6 September, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 176/2023, CM APPL. 31138/2023
SHWETA MEHTA ..... Appellant
Through: Appearance not given.
versus
KUNAL KAPOOR ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 06.09.2023 Renotify on 08.11.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 6, 2023/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:04:49