Calcutta High Court (Appellete Side)
Paromita Das vs The West Bengal Central School Service ... on 3 July, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
03.7.13
(Mentioned)
W. P. 9124 (W) of 2011
Paromita Das ... Petitioner
-vs-
The West Bengal Central School Service Commission & Ors.
... Respondents
Mr. Ekramul Bari ... For the Petitioner Mr. Kumaresh Dalal On behalf of Mr. Tapabrata Chakraborty ... For the State Since it is a short matter, let it appear 'For Orders' on 8th July, 2013.
(I. P. Mukerji, J.)