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Calcutta High Court (Appellete Side)

Paromita Das vs The West Bengal Central School Service ... on 3 July, 2013

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                                   1


03.7.13

                             (Mentioned)

                     W. P. 9124 (W) of 2011

                         Paromita Das          ... Petitioner
                               -vs-
          The   West   Bengal   Central       School      Service    Commission      &     Ors.
          ... Respondents

Mr. Ekramul Bari ... For the Petitioner Mr. Kumaresh Dalal On behalf of Mr. Tapabrata Chakraborty ... For the State Since it is a short matter, let it appear 'For Orders' on 8th July, 2013.

(I. P. Mukerji, J.)