Allahabad High Court
Jokhan Alias Sita Ram vs Vith Addl. District Judge, Jaunpur And ... on 5 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 2386 of 1999 Petitioner :- Jokhan Alias Sita Ram Respondent :- Vith Addl. District Judge, Jaunpur And Others Petitioner Counsel :- B.B.Paul,R.K. Srivastava,V.K. Srivastava Respondent Counsel :- C.S.C.,P.N. Srivastava Hon'ble Ran Vijai Singh,J.
As prayed by Sri P.N.Srivastava learned counsel for the respondent, four weeks and no more time is allowed to file counter affidavit.
List after four weeks under the heading for orders.
Order Date :- 5.1.2010 PKB