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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(2)For ships in dedicated trades, i.e., passenger ferries, its discharge pipeline may, alternatively, be fitted with a discharge connection such as quick connection couplings, with the approval of the Central Government.