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Himachal Pradesh High Court

Ajay Kumar vs . Devesh Kumar & Ors. on 24 April, 2026

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ajay Kumar vs. Devesh Kumar & Ors.

COPC No.88 of 2026.

.

24.04.2026 Present: Mr. Prem Chand Verma, Mr. Varun Thakur and Mr. Aakash Thakur, Advocates, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for the respondents.

of Learned Additional Advocate General, submits that compliance affidavit has been filed in the Registry, however, the same is not on record. Registry is directed to trace and place the rt same on record, if in order.

As prayed, list on 04.05.2026.

( Sushil Kukreja ) Judge April 24, 2026 (reena) ::: Downloaded on - 25/04/2026 10:16:33 :::CIS