Himachal Pradesh High Court
Ajay Kumar vs . Devesh Kumar & Ors. on 24 April, 2026
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ajay Kumar vs. Devesh Kumar & Ors.
COPC No.88 of 2026.
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24.04.2026 Present: Mr. Prem Chand Verma, Mr. Varun Thakur and Mr. Aakash Thakur, Advocates, for the petitioner.
Mr. Raj Kumar Negi, Additional Advocate General, for the respondents.
of Learned Additional Advocate General, submits that compliance affidavit has been filed in the Registry, however, the same is not on record. Registry is directed to trace and place the rt same on record, if in order.
As prayed, list on 04.05.2026.
( Sushil Kukreja ) Judge April 24, 2026 (reena) ::: Downloaded on - 25/04/2026 10:16:33 :::CIS