Delhi High Court - Orders
Sh. Sanjay Kumar Pandey vs Union Of India & Anr on 24 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2578/2020
SH. SANJAY KUMAR PANDEY ..... Petitioner
Through: Mr. Naman Jain, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Avnish Singh, Senior
Central Government Counsel with
Mr. Aditya Vikram Dembla, Advocate for
R-1/UOI.
Mr. Hashmat Nabi and Ms. Divya Kaur,
Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.03.2023 List on 03.08.2023.
JYOTI SINGH, J MARCH 24, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:27.03.2023 15:06:19