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State of Madhya Pradesh - Section

Section 6A in The M.P. English Stenographers and Typists (Training) Rules, 1967

6A. [ [Notification No. 2610-3422-I-(iii)-67, dated 19th December, 1967 Published in M.P. Rajpatra, Part IV (Ga), dated 2-2-1968 at pages 106-107.]

Notwithstanding anything contained in the foregoing rules, those allocated Government servants who have completed ten years satisfactory service, may on the recommendations of the Head of the Department be exempted by Government from passing the prescribed examination.]