Madhya Pradesh High Court
Genus Paper And Board Ltd. vs Notherern Coal Fieled on 16 March, 2026
1 WP-4464-2026
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4464 of 2026
(GENUS PAPER AND BOARD LTD. Vs NOTHERERN COAL FIELED AND OTHERS )
Dated : 16-03-2026
Shri Karunanidhi Bundela - Advocate for petitioner.
Learned counsel for the petitioner prays for an adjournment to satisfy
the Court with regard to the maintainability of the present petition as also the
availing of the remedy of approaching an appropriate Civil Forum for
redressal of the grievances of the petitioner.
List after one week.
(SANJEEV SACHDEVA) (VINAY SARAF)
CHIEF JUSTICE JUDGE
rk.
Signature Not Verified Signed by: RAVIKANT KEWAT Signing time: 18-03-2026 10:57:05