Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan Medical Rules, 1957

(a)f6r the purposes of election under clause (c) of Section 4, the Registrar of the University of Rajputana, and includes any officer of the University deputed for the time being by the said Registrar to perForm or assist him in his duties under these rules, and