Delhi High Court - Orders
Varun Nagpal vs Shivani Arora on 17 November, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1389/2020 AND CRL.M.A. 5348/2020
VARUN NAGPAL ..... Petitioner
Through: None.
versus
SHIVANI ARORA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 17.11.2021 No time left. List on 15th March 2022.
RAJNISH BHATNAGAR, J NOVEMBER 17, 2021 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:24.11.2021 17:49:16