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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(g) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(g)disallow any expenditure which may contravene the terms of any statute or for which provision is required to be made by a statute but has not been made;