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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Electric Supply-line Material (Unlawful possession) Act, 1988

(2)All persons in possession or occupation of the place, premise, tank, reservoir or well, on disclosure of the identity of the officer conducting the search, shall allow him free ingress thereto and afford all reasonable facilities for search therein.