Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(i) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

(i)a person who joins the Board's service at an age when he cannot complete full five years qualifying service upto the time of retirement; provided that he has not received the maximum amount of gratuity from his previous employer if any viz. Rs. 1,00,000/-.