Delhi High Court - Orders
Mehvish Adil vs Delhi Wakf Board & Ors on 18 November, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:23.11.2021 11:59:59
$~11 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 223/2019 & CM APPLs. 44663/2019 & 44665/2019
MEHVISH ADIL ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Advocate with
Mr. Vijay K. Gupta and Mr. Mehul
Gupta, Advocate.
versus
DELHI WAKF BOARD & ORS ..... Respondents
Through: Mr. Wajeeh Shafiq, Standing Counsel
with Ms. Ramsha Shan and Ms.
Sabika Ahmed, Advocates for R-1.
12 WITH
+ C.R.P. 224/2019 & CM APPLs. 44666/2019 & 44668/2019
AFROZNISHA ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Advocate with
Mr. Vijay K. Gupta and Mr. Mehul
Gupta, Advocate.
versus
DELHI WAKF BOARD & ORS ..... Respondents
Through: Mr. Wajeeh Shafiq, Standing Counsel
with Ms. Ramsha Shan and Ms.
Sabika Ahmed, Advocates for R-1.
13 AND
+ C.R.P. 225/2019 & CM APPL. 44669/2019 & 44671/2019
MOHD ADIL ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Advocate with
Mr. Vijay K. Gupta and Mr. Mehul
Gupta, Advocate.
versus
DELHI WAKF BOARD & ORS ..... Respondents
Through: Mr. Wajeeh Shafiq, Standing Counsel
with Ms. Ramsha Shan and Ms.
C.R.P. 223/2019 Page 1 of 2
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:23.11.2021 11:59:59
Sabika Ahmed, Advocates for R-1.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.11.2021
1. This hearing has been done through video conferencing.
2. Submissions have been made by Mr. Kirti Uppal Sr. Adv., and Mr. Wajeeh Shafiq. Arguments heard. Judgement reserved.
PRATHIBA M. SINGH, J NOVEMBER 18, 2021 MR/MS C.R.P. 223/2019 Page 2 of 2