Section 3(1) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014
(1)The State Government may, by notifications, constitute a "District TS-iPASS Committee" for each district, which shall consist of the District Collector as the Chairman, Joint Collector as Vice-Chairman and District Level/ Regional Level officials of relevant departments as members for such term as may be specified in the notification.
