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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(7)(a) in Tamil Nadu Sandalwood Possession Rules, 1970

(a)A licence fee of Rs. 100 for one financial year or part of the year shall be payable along with the application for licence by non-whole sales and non-distillers,