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State of Tripura - Section

Section 18 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

18. First meeting of the Village Committee.

- When the constitution of Village Committee under Section 8 is completed the Secretary to the Village Committee shall call a meeting of the newly elected members which may, otherwise call the first meeting of the said Committee and, in the first meeting the Village Committee shall elect the Chairman or Vice-Chairman from among its members.