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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

(4)In addition to any amount to be paid under Regulation 17, interest thereon up to the end of the month preceding that in which payment is made on up to the end of the six month after the month in which such amount became payable, whichever of these periods be less, shall be payable, to the person to whom such amount is to be paid :Provided that no interest shall be paid in respect of any period after the date which the administrators have intimated to that person (or his/her agent) as the date on which he/she is prepared to make payment in cash, or if he/she pays by cheque after the date on which the cheque in that person's favour is put in the post.