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Rajasthan High Court - Jaipur

Lakkhi Devi And Others vs Girdhari Lal And Others on 27 February, 2012

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR

O R D E R 

S.B. Civil Misc. Appeal No. 835/2012
(Lakkhi Devi Meena & Others Versus Girdhari Lal & Others)

Date of Order		::	  27th February, 2012

P R E S E N T 

HON'BLE MR. JUSTICE MAHESH BHAGWATI

None is present for the appellants 

BY THE COURT 

None is present for the appellants. The Civil Misc. Appeal stands dismissed in default of appearance as well as for non prosecution. (MAHESH BHAGWATI), J.

DK All Corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Dilip Khandelwal Personal Assistan