State Consumer Disputes Redressal Commission
Ram Milan Tewari vs Bajaj Allianz General Insurance Co. Ltd on 24 November, 2017
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/729/2016 (Arisen out of Order Dated 08/03/2016 in Case No. C/235/2012 of District Sultanpur) 1. Ram Milan Tewari Amethi ...........Appellant(s) Versus 1. Bajaj Allianz General Insurance Co. Ltd Lucknow ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE AKHTAR HUSAIN KHAN PRESIDENT For the Appellant: For the Respondent: Dated : 24 Nov 2017 Final Order / Judgement मौखिक अपील संख्या-729/2016 राम मिलन तिवारी बनाम बजाज एलियांज जनरल इंश्योरेंस कं0लि0 व अन्य 24.11.2017 उभय पक्ष अनुपस्थित। पत्रावली के अवलोकन से यह स्पष्ट है कि दिनांक 29.08.2016, दिनांक 03.02.2017, दिनांक 06.04.2017 और आज दिनांक 24.11.2017 को लगातार उभय पक्ष अनुपस्थित हैं और अपील पर बल देने हेतु कोई उपस्थित नहीं हुआ है। अत: अपील अपीलार्थी की अनुपस्थिति में निरस्त की जाती है।
(न्यायमूर्ति अख्तर हुसैन खान) अध्यक्ष जितेन्द्र आशु0 कोर्ट नं0-1 [HON'BLE MR. JUSTICE AKHTAR HUSAIN KHAN] PRESIDENT