Delhi High Court - Orders
Of Cpc) Apeejay Global Industrial And ... vs Bhawar Singh & Ors on 27 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 457/2018 & I.A. 12579/2018 (O-XXXVIII R-5 of CPC), I.A.
12732/2019 (O-XXXVIII R-5 of CPC), I.A. 15656/2019 (O-VIII R-1
of CPC)
APEEJAY GLOBAL INDUSTRIAL AND LOGISTIC
PARK LIMITED (ERSTWHILE M/S ORIENTAL
SPUN PIPE COMPANY LIMITED ..... Plaintiff
Through: Mr. Sagar Arora, Advocate for
Mr.Manish Kumar Srivastava,
Advocate
versus
BHAWAR SINGH & ORS. ..... Defendants
Through: Mr. Ashwini Kumar and Mr. Rajni
Kant, Advocates for D-1 and D-2
Mr. Ketan Madan, Advocate for D-3
Mr. Sumit Singh, Advocate for D-7
Mr. Rajat Aneja and Ms. Rajula Gaur,
Advocates for D-8
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 27.04.2022
1. An adjournment is sought on behalf of the counsel for the plaintiff on the ground that the main counsel is down with COVID-19.
2. Re-notify on 21st September, 2022.
AMIT BANSAL, J APRIL 27, 2022/dk Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:02.05.2022 18:24:47