Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(4)(a) in The Calcutta Sports Act, 1955 (a)the Committee to be first constituted shall consist only of such and so many members as may be nominated by the State Government;