Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(1) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977 (1)The undertaking shall be deemed to have been taken over by transferred to and vested in, the Government on and from the 16th day of July, 1977 at 13.00 hours.
