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[Cites 0, Cited by 0] [Section 10(11)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(11)(i) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

(i)inspect within five days of the order or within such further time not exceeding five days as the Inquiring Authority may allow, the documents specified in the list referred to in sub-regulation (3);