Calcutta High Court (Appellete Side)
Latika Naskar (Sardar) vs The State Of West Bengal & Anr on 9 July, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
268 WPA No.6500 of 2007 09.07.2021
(VIA VIDEO CONFERENCE) Kec Latika Naskar (Sardar) Vs. The State of West Bengal & Anr. None appears for the parties. No accommodation is sought for. WPA 6500 of 2007 is dismissed for default. (Debangsu Basak, J.)