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Calcutta High Court (Appellete Side)

Latika Naskar (Sardar) vs The State Of West Bengal & Anr on 9 July, 2021

Author: Debangsu Basak

Bench: Debangsu Basak

268 WPA No.6500 of 2007
09.07.2021

(VIA VIDEO CONFERENCE) Kec Latika Naskar (Sardar) Vs. The State of West Bengal & Anr. None appears for the parties. No accommodation is sought for. WPA 6500 of 2007 is dismissed for default. (Debangsu Basak, J.)