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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(2)(h) in Kamdhenu University Act, 2009

(h)that the college rules fixing the fees (if any) to be paid by the students have not been so framed as to involve such competition with any existing college, in the same neighbourhood as would be injurious to the interest of education;