Madhya Pradesh High Court
Suresh Pal vs The State Of M.P. on 10 August, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 MCRC-26769-2020 The High Court Of Madhya Pradesh MCRC-26769-2020 (SURESH PAL Vs THE STATE OF M.P.) 1 Jabalpur, Dated : 10-08-2020 Heard through Video Conferencing. Shri Sourabh Shrivastav, counsel for the applicant submits that the earlier order dated 27.7.2020 was passed by Hon'ble Shri Justice Atul Shridharan.
Registry may verify and list this matter before appropriate bench expeditiously.
(SUJOY PAUL) JUDGE MKL Signature Not Verified SAN Digitally signed by MANOJ KUMAR LALWANI Date: 2020.08.10 16:31:34 IST