Section 2(e) in The M.P. Kolahal Niyantran Adhiniyam, 1985
(e)"public place" means a place to which public have access or have a right to resort or over which public have a right to pass and includes,-(i)street or way, whether a thorough-fare or not;(ii)shops, hotels, restaurants as are adjacent to the aforesaid;(iii)such other place as the State Government may, by notification, specify in this behalf.
