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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(2)(b) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the said Act, 1972 or