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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(j) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(j)the fees to be charged for courses of study, research, experimentation and practical training in the constituent colleges and for admission to the examinations for degrees, diplomas and certificates of the University;