Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 1 November, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
C.A.No.4072/2014
ITEM NO.106 COURT NO.14 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4072/2014
SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
MR. YOSHIHISA MIZUNO Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. Respondent(s)
WITH
SLP(C) No. 16277/2014 (XII)
(IA No. 88927/2018 - I/A FOR DETAGGING)
SLP(C) No. 24756/2014 (XII)
C.A. No. 3914/2023 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 14104/2019)
SLP(C) No. 719/2020 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
193115/2019
IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 1157/2020 (XII)
(FOR ADMISSION and I.R.)
Diary No(s). 22308/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022
IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)
Date : 01-11-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s) Mr. Raj Bahadur Yadav, AOR
Ms. Kavita Jha, AOR
Signature Not Verified
Ms. Kavita Jha, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.11.02
Mr. Vaibhav Kulkarni, Adv.
10:32:01 IST
Reason: Mr. Udit Naresh, Adv.
Mrs. Anil Katiyar, AOR
1
C.A.No.4072/2014
For Respondent(s) Mr. Porus F Kaka, Sr. Adv.
Mr. Divesh Chawla, Adv.
Mr. Rustom B. Hathikhanawala, AOR
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. Rajat Mittal, AOR
Mr. Prakash Kumar, Adv.
Mr. Rahul Gupta, AOR
Ms. Vandana Gupta, Adv.
M/S. K J John And Co, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Abbhishek Anand, Adv.
Mr. Abhishek Anand, Adv.
Mr. Shreyash Kumar, Adv.
Ms. Unnimaya S., Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Rupesh Kumar, Adv.
Mr. Diksha Rai, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Prahlad Singh, Adv.
Mr. Siddharth Sinha, Adv.
Ms. Sarita Gautam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 23.11.2023.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 2