Supreme Court - Daily Orders
Union Of India vs M/S. Biological E Ltd. on 6 December, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.1 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28274/2017
(Arising out of impugned final judgment and order dated 21-12-2016
in WP(C) No. 10698/2016 21-12-2016 in WP(C) No. 9993/2016
21-12-2016 in WP(C) No. 8658/2016 21-12-2016 in WP(C) No. 7451/2016
21-12-2016 in WP(C) No. 6796/2016 21-12-2016 in WP(C) No. 6034/2016
21-12-2016 in WP(C) No. 5993/2016 01-12-2016 in WP(C) No. 5507/2016
01-12-2016 in WP(C) No. 5412/2016 01-12-2016 in WP(C) No. 5348/2016
01-12-2016 in WP(C) No. 5347/2016 01-12-2016 in WP(C) No. 5332/2016
01-12-2016 in WP(C) No. 5323/2016 01-12-2016 in WP(C) No. 5322/2016
01-12-2016 in WP(C) No. 5321/2016 01-12-2016 in WP(C) No. 5320/2016
01-12-2016 in WP(C) No. 5312/2016 01-12-2016 in WP(C) No. 5309/2016
01-12-2016 in WP(C) No. 5308/2016 01-12-2016 in WP(C) No. 5305/2016
01-12-2016 in WP(C) No. 5304/2016 01-12-2016 in WP(C) No. 5303/2016
01-12-2016 in WP(C) No. 4975/2016 01-12-2016 in WP(C) No. 4926/2016
01-12-2016 in WP(C) No. 4918/2016 01-12-2016 in WP(C) No. 4764/2016
01-12-2016 in WP(C) No. 4675/2016 01-12-2016 in WP(C) No. 4674/2016
01-12-2016 in WP(C) No. 4659/2016 01-12-2016 in WP(C) No. 4657/2016
01-12-2016 in WP(C) No. 4526/2016 01-12-2016 in WP(C) No. 4478/2016
01-12-2016 in WP(C) No. 4363/2016 01-12-2016 in WP(C) No. 4350/2016
01-12-2016 in WP(C) No. 4297/2016 01-12-2016 in WP(C) No. 4289/2016
01-12-2016 in WP(C) No. 4267/2016 01-12-2016 in WP(C) No. 4188/2016
01-12-2016 in WP(C) No. 4148/2016 01-12-2016 in WP(C) No. 4074/2016
01-12-2016 in WP(C) No. 4073/2016 01-12-2016 in WP(C) No. 3936/2016
01-12-2016 in WP(C) No. 3642/2016 01-12-2016 in WP(C) No. 3263/2016
01-12-2016 in WP(C) No. 3262/2016 01-12-2016 in WP(C) No. 3259/2016
01-12-2016 in WP(C) No. 3253/2016 01-12-2016 in WP(C) No. 3268/2016
01-12-2016 in WP(C) No. 3252/2016 01-12-2016 in WP(C) No. 3239/2016
01-12-2016 in WP(C) No. 2733/2016 01-12-2016 in WP(C) No. 2727/2016
01-12-2016 in WP(C) No. 2680/2016 01-12-2016 in WP(C) No. 2679/2016
01-12-2016 in WP(C) No. 2678/2016 01-12-2016 in WP(C) No. 2667/2016
01-12-2016 in WP(C) No. 2555/2016 01-12-2016 in WP(C) No. 2553/2016
01-12-2016 in WP(C) No. 2500/2016 01-12-2016 in WP(C) No. 2490/2016
01-12-2016 in WP(C) No. 2486/2016 01-12-2016 in WP(C) No. 2483/2016
01-12-2016 in WP(C) No. 2453/2016 01-12-2016 in WP(C) No. 2437/2016
01-12-2016 in WP(C) No. 2273/2016 01-12-2016 in WP(C) No. 2272/2016
01-12-2016 in WP(C) No. 2265/2016 01-12-2016 in WP(C) No. 2689/2016
passed by the High Court Of Delhi At New Delhi)
UNION OF INDIA & ANR. Petitioner(s)
Signature Not Verified
VERSUS
Digitally signed by
R.NATARAJAN
Date: 2017.12.07
M/S. BIOLOGICALS E LTD. & ORS. ETC.
16:49:45 IST
Reason: Respondent(s)
(FOR ADMISSION and I.R. and IA No.110862/2017-CONDONATION OF DELAY
IN FILING and IA No.110865/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.110863/2017-CONDONATION OF DELAY IN
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REFILING and IA No.110866/2017-PERMISSION TO FILE LENGTHY LIST OF
DATES)
Date : 06-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. P.S. Narsimha, ASG
Mr. A.K. Panda, Sr. Adv.
Mr. S. Wasim A. Qadri, Adv.
Mr. Anmol Chandra, Adv.
Mr. Zaid Ali, Adv.
Mr. Saeed Qadri, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Ashish Prasad, Adv.
Ms. Mukta Dutta, Adv.
Mr. Avinash Tripathi, Adv.
Mr. Rohit Sharma, Adv.
Mr. M. P. Devanath, AOR
Mr. Kunal Mimani, Adv.
Mr. Dheeraj Nair, AOR
Mr. Rishi Agrawala, Adv.
Ms. Devika Mohan, Adv.
Ms. Ishita Chakraborty, Adv.
Mr. E. C. Agrawala, AOR
Mr. Arunabh Chowdhury, Adv.
Mrs. Pragya Baghel, AOR
Mr. Vaibhav Tomar, Adv.
Ms. Shruti Choudhry, Adv.
Mr. Karma Dorjee, Adv.
Mr. Arunabh Chowdhury, Adv.
Mr. Parthiv K. Goswami, Adv.
Ms. Kanika Saran, Adv.
Ms. Diksha Rai, AOR
Ms. Shivangi Saran Singh, Adv.
Ms. Archana Sahadeva, AOR
Mr. Viveak Ranjan, Adv.
Mr. Nikhil L., Adv.
Mr. Bibhunanda Mishra, Adv.
Ms. Aastha Bhashin, Adv.
Mr. Mishra Saurabh, AOR
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Ms. Kripa Pandit, Adv.
Mr. Anirudh Bhatia, Adv.
Mr. Dhruv Pall, AOR
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C) No. 7061/2017 (Union of India & Anr. vs. Pfizer Limited & Ors.) etc. which is likely to be listed on Thursday, the 14th December, 2017.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER