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State of Himachal Pradesh - Section

Section 7 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

7. Land Revenue.

- The land revenue on the land granted under this Scheme shall be charged from the date of possession. In case of default, the arrears shall be recovered in the same manner as arrears of land revenue.