Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(h) in The Orissa Forest Produce (Control of Trade) Act, 1981 (h)specified area in relation to a specified forest produce means the area specified in the notification under Sub-section (3) of Section 1 for such specified forest, produce;
