Patna High Court - Orders
Rita Devi vs The State Of Bihar on 11 September, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.23295 of 2012
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Rita Devi, wife of late Brajesh Giri, resident of village Jagdhar, P.S.
Palanawa, Distt. East Champaran.
.... .... Petitioner/s
Versus
The State Of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Brij Kishor Mishra, Adv.
Mr. Sachidanand, Adv.
For the State : Mr. Narendra Kr. Singh, A.P.P.
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
2. 11-09-2012The learned counsel for the petitioner seeks permission to withdraw the application.
The application is dismissed as withdrawn.
(Anjana Prakash, J.) S.Ali