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Supreme Court - Daily Orders

Arun Kumar Agarwal vs Securities And Exchange Board Of India on 30 January, 2017

Bench: Ranjan Gogoi, Ashok Bhushan

     ITEM NO.43                              COURT NO.3                    SECTION PIL(W)

                                S U P R E M E C O U R T O F          I N D I A
                                        RECORD OF PROCEEDINGS

                                WRIT PETITION (CIVIL) NO(S).        172/2015

     ARUN KUMAR AGARWAL                                                        PETITIONER(S)

                                                     VERSUS

     SECURITIES AND EXCHANGE BOARD OF INDIA AND ANR                            RESPONDENT(S)
     (WITH OFFICE REPORT)

     Date : 30/01/2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                             Mr. Prashant Bhushan, AOR.
                                             Mr. Omanakuttan K.K., Adv.

     For Respondent(s)                       Mr. Arvind P. Datar, Sr. Adv.
                                             Mr. Bhargava V. Desai, AOR
                                             Ms. Akriti Dewan, Adv.

                                             Mr. Ranjit Kumar, SG
                                             Mr. P.K. Mullick, Adv.
                                             Mr. Wasim A. Qadri, Adv.
                                             Mr. M.K. Maroria, Adv.
                                             Mrs. Anil Katiyar, AOR

                            UPON hearing the counsel the Court made the following
                                                  O R D E R

List the matter for regular hearing in the last week of March, 2017.

Rejoinder affidavit, if any, to the counter affidavit filed on behalf of respondent No.1 – Securities & Exchange Board of India (SEBI) may be filed, in the meantime.

                             [VINOD LAKHINA]                              [ASHA SONI]
Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2017.01.31               COURT MASTER                              COURT MASTER
14:11:10 IST
Reason: