Supreme Court - Daily Orders
Arun Kumar Agarwal vs Securities And Exchange Board Of India on 30 January, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
ITEM NO.43 COURT NO.3 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(S). 172/2015
ARUN KUMAR AGARWAL PETITIONER(S)
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA AND ANR RESPONDENT(S)
(WITH OFFICE REPORT)
Date : 30/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Prashant Bhushan, AOR.
Mr. Omanakuttan K.K., Adv.
For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Bhargava V. Desai, AOR
Ms. Akriti Dewan, Adv.
Mr. Ranjit Kumar, SG
Mr. P.K. Mullick, Adv.
Mr. Wasim A. Qadri, Adv.
Mr. M.K. Maroria, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter for regular hearing in the last week of March, 2017.
Rejoinder affidavit, if any, to the counter affidavit filed on behalf of respondent No.1 – Securities & Exchange Board of India (SEBI) may be filed, in the meantime.
[VINOD LAKHINA] [ASHA SONI] Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.01.31 COURT MASTER COURT MASTER 14:11:10 IST Reason: