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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003

(b)"Presiding Officer "means a person appointed as Presiding Officer of a Cyber Appellate Tribunal under section 49 of the Act;