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Gauhati High Court

Curfew Roy vs Tushar Kanti Roy And 6 Ors on 21 May, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                Page No.# 1/5

GAHC010127182018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP 91/2018

         1:CURFEW ROY
         S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
         PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
         781001, DIST- KAMRUP(M), ASSAM

         VERSUS

         1:TUSHAR KANTI ROY AND 6 ORS.
         S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
         PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
         ASSAM

         2:BIPLAB KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         3:PRONOY KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         4:SUSANTA KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
                                                          Page No.# 2/5

           R/O- H NO. 12
           GNB ROAD
           PANBAZAR
           NEAR SARATHI
           GUWAHATI- 781001
           DIST- KAMRUP(M)
           ASSAM

           5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
           ASSAM

           6:R B SUBHOJIT
            S/O- LATE SUBRATA ROY
            R/O- H NO. 12
            GNB ROAD
            PANBAZAR
            NEAR SARATHI
            GUWAHATI- 781001
            DIST- KAMRUP(M)
           ASSAM

           7:R B JISANJIT
            S/O- LATE SUBRATA ROY
            R/O- H NO. 12
            GNB ROAD
            PANBAZAR
            NEAR SARATHI
            GUWAHATI- 781001
            DIST- KAMRUP(M)
           ASSA

Advocate for the Petitioner : MR. H L MAURYA
Advocate for the Respondent : MR. R L YADAV

Linked Case : CRP(I/O) 126/2019 1:SRI CURFEW ROY S/O- LATE BRAJENDRA KUMAR ROY R/O- H/NO. 12 THIRD FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) Page No.# 3/5 ASSAM VERSUS 1:SRI PRANAY ROY AND 6 ORS. S/O- LATE BRAJENDRA KUMAR ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM 2:SRI BIPLAB KR. ROY S/O- LATE BRAJENDRA KUMAR ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM 3:SMT. ARINA ROY W/O- LATE SUBRATA ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM 4:R.B. SUBHAJIT ROY S/O- LATE SUBRATA ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD Page No.# 4/5 PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM 5:R.B. JISHANJIT ROY @ RIJU S/O- LATE SUBRATA ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM. ( A MINOR REP. BY HIS NATURAL GUARDIAN SMT. ARINA ROY W/O- LATE SUBRATA ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001).

6:SRI SUSHANTA KUMAR ROY S/O- LATE BRAJENDRA KUMAR ROY R/O- H/NO. 12 FIRST FLOOR GOPINATH BORDOLOI ROAD PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM 7:SRI TUSHAR KANTI ROY S/O- LATE BRAJENDRA KUMAR ROY R/O- H/NO. 12 SECOND FLOOR GOPINATH BORDOLOI ROAD Page No.# 5/5 PAN BAZAR OPP. OFFICE OF THE INSPECTOR OF SCHOOLS KAMRUP(M) DISTRICT GUWAHATI- 781001 P.S. PANBAZAR DIST.- KAMRUP(M) ASSAM Advocate for the Petitioner : MR. B D KONWAR SR. ADV. Advocate for the Respondent : MR. B BORA :: BEFORE ::

HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA
-O R D E R-
21.05.2019 On the submission of Ms. D Sonwal, learned counsel representing Mr. RJ Bordoloi, learned conducting counsel for the respondent no. 1 and in presence of Ms. MK Brown, learned counsel for the petitioner, both these matters are adjourned today and the same be listed for admission on 25.06.2019.

Interim order passed earlier shall continue till the next date.

JUDGE Comparing Assistant