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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(iii) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(iii)to make, with the previous approval of the Authority, regulations for all or any of the matters specified in sub-section (3) of Section 64-UB of the Act;