Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 19 March, 2025
Author: Kausik Chanda
Bench: Kausik Chanda
OD-15 & 16
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WPO/1792/2022
WITH
WPA/1787/2025
IA NO: GA/2/2024, GA/3/2024, GA/4/2025
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
Versus
KOLKATA MUNICIPAL CORPORATION AND ORS.
Wt16
WPO/35/2025
BISWANATH PAUL
Versus
THE KOLKATA MUNICIPAL CORPORATION AND ORS.
BEFORE:
The Hon'ble JUSTICE KAUSIK CHANDA
Date : 19th March, 2025.
Appearance
Mr. Anindya Lahiri, Sr. Adv.
Mr. Puspal Chakraborty, Adv.
Mr. Samrat Dey Paul, Adv.
Ms. Prisanka Ganguly, Adv.
...for the petitioner in WPO/1792/2022
Mr. Anindya Lahiri, Sr. Adv.
Mr. Amardipta Sengupta, Adv.
...for the petitioner in WPO/35/2025
Mr. Alak Kr. Ghosh, Adv.
Ms. Manisha Nath, Adv.
...for the petitioners in WPA 1787 of 2025
Ms. Srijani Mukherjee, Adv.
...for the petitioner in GA/4/2025
Mr. Biswajit Mukherjee, Adv.
Mr. Gopal Chandra Das, Adv.
..for KMC
Mr. Manoj Malhotra, Adv.
Mr. Manoj Kr. Mondal, Adv.
...for State respondents in WPO/1792/2022
2
Ms. Kum Kum Das, Adv.
...for State respondent in WPO/35/2025 Ms. Manju Agarwal, Sr. Adv.
Ms. Anju Agarwal, Adv.
...for respondent no.9 The Court: The Corporation seeks time to file the report in terms of the order dated 26th February, 2025.
Let the report be filed within a period of two weeks from date. Mr. Ghosh files the response of the petitioner in WPA/1787/2025 to the report of the Special Officer.
Respondent no.9 in WPA/1787/2025 also will be at liberty to file his exception to the report of the Special Officer within a period of two weeks from date.
The Special Officer shall serve a copy of the report to the petitioner in WPO/1792/2022. The petitioner in the said case shall also be at liberty to file exception to the report of the Special Officer.
List the matters after three weeks under the heading "Adjourned Motion".
(KAUSIK CHANDA, J.) kc/R.Bhar