Section 3(1)(b) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)were working on the aided sanctioned posts immediately before 11th day of May, 1998 and continue to work as such thereafter :

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