Bombay High Court
Shri Riddhi Siddhi Adarsh Swetamber ... vs Malad Guru Krupa Co-Operative Housing ... on 2 November, 2020
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
1 34.94723.2020 wpst.doc
ISM
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 94723 OF 2020
Shri. Riddhi Siddhi Aadarsh ....Petitioners
Swetamber Murti Pujak Jain Sangh
and others
V/s.
Malad Guru Krupa Cooperative .....Respondents
Housing Society Limited and others
Ms. Divya Jain for the Petitioners
Smt. V. S. Nimbalkar AGP for the State
Bharat Digitally signed
by Bharat D.
Pandit
D. Date:
2020.11.04
Pandit 11:21:38 +0530
CORAM : NITIN W. SAMBRE, J.
DATE: NOVEMBER 2, 2020. P.C.:
1] To be listed after vacation. Liberty to mention.
[NITIN W. SAMBRE, J.]