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Gauhati High Court

Curfew Roy vs Tushar Kanti Roy And 6 Ors on 8 February, 2019

Author: Nani Tagia

Bench: Nani Tagia

                                                                Page No.# 1/2

GAHC010127182018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP 91/2018
         1:CURFEW ROY
         S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
         PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
         781001, DIST- KAMRUP(M), ASSAM

         VERSUS

         1:TUSHAR KANTI ROY AND 6 ORS.
         S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
         PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
         ASSAM

         2:BIPLAB KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         3:PRONOY KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         4:SUSANTA KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
                                                                                                Page No.# 2/2

             PANBAZAR
             NEAR SARATHI
             GUWAHATI- 781001
             DIST- KAMRUP(M)
             ASSAM

             5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
             ASSAM

             6:R B SUBHOJIT
              S/O- LATE SUBRATA ROY
              R/O- H NO. 12
              GNB ROAD
              PANBAZAR
              NEAR SARATHI
              GUWAHATI- 781001
              DIST- KAMRUP(M)
             ASSAM

             7:R B JISANJIT
              S/O- LATE SUBRATA ROY
              R/O- H NO. 12
              GNB ROAD
              PANBAZAR
              NEAR SARATHI
              GUWAHATI- 781001
              DIST- KAMRUP(M)
             ASSA

Advocate for the Petitioner : MR. H L MAURYA
Advocate for the Respondent : MR. R L YADAV


                                        BEFORE
                            HONOURABLE MR. JUSTICE NANI TAGIA

                                                   ORDER

Date : 08-02-2019 As prayed for by Mr. R. Ali, learned counsel for the respondent No. 1, with the consent of Mr. H. L. Maurya, learned counsel for the petitioner, list the matter on 11 th of March, 2019. Interim order, dated 03.08.2018, shall continue till then.

JUDGE Comparing Assistant