Gauhati High Court
Curfew Roy vs Tushar Kanti Roy And 6 Ors on 8 February, 2019
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/2
GAHC010127182018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP 91/2018
1:CURFEW ROY
S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
781001, DIST- KAMRUP(M), ASSAM
VERSUS
1:TUSHAR KANTI ROY AND 6 ORS.
S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
ASSAM
2:BIPLAB KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
3:PRONOY KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
4:SUSANTA KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
R/O- H NO. 12
GNB ROAD
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PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
ASSAM
6:R B SUBHOJIT
S/O- LATE SUBRATA ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
7:R B JISANJIT
S/O- LATE SUBRATA ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. H L MAURYA
Advocate for the Respondent : MR. R L YADAV
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 08-02-2019 As prayed for by Mr. R. Ali, learned counsel for the respondent No. 1, with the consent of Mr. H. L. Maurya, learned counsel for the petitioner, list the matter on 11 th of March, 2019. Interim order, dated 03.08.2018, shall continue till then.
JUDGE Comparing Assistant