Gauhati High Court
Shree Khatuwala Re Rolling Mills Pvt Ltd vs Assam Power Distribution Company ... on 10 November, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010022472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/856/2021
SHREE KHATUWALA RE ROLLING MILLS PVT LTD
A CO. DULY INCORPORATED UNDER THE COMPANIES ACT 1956 HAVING
ITS REGISTERED AND ADMINISTRATIVE OFFICE AT ESS ESS COMPLEX,
S.J. ROAD, ATHGAON, GUWAHATI AND AND INDUSTRIAL UNIT AT
SAWKUCHI, KALAPAHAR, GUWAHATI 34, DIST. KAMRUP (M), ASSAM.
VERSUS
ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
COMPANIES ACT 1956 HAVING ITS OFFICE AT BIJULEE BHAWAN, PALTAN
BAZAR, GUWAHATI-1, DULY REPRESENTED BY ITS CHAIRMAN CUM
MANAGING DIRECTOR.
2:THE AREA MANAGER
IRCA - 1
APDCL (LAR)
BIJULEE BHAWAN
PALTAN BAZAR
GHY-1
3:THE ASSTT. GEN. MANAGER
T AND C DIVISION
ULUBARI
GUWAHATI
Advocate for the Petitioner : DR. A SARAF
Advocate for the Respondent : SC, APDCL
Page No.# 2/3
Linked Case : WP(C)/863/2021
M/S SHREE SHYAM STEEL
A PARTNERSHIP FIRM DULY REGD. UNDER THE INDIAN PARTNERSHIP ACT
1932 HAVING PRINCIPAL PLACE OF BUSINESS AND OFFICE AT ESS ESS
COMPLEX
S.J. ROAD
ATHGAON
GUWAHATI-781001 AND AN INDUSTRIAL UNIT AT SAWKUCHI
KALAPAHAR
GUWAHATI-34
DIST. KAMRUP (M)
ASSAM.
VERSUS
ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
A GOVT. OF ASSAM UNDERTAKING DOLY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01
DULY REP. BY ITS CHAIRMAN CUM NANAGING DIRECTOR.
2:THE AREA MANAGER
IRCA-1
APDCL (LAR)
BIJULEE BHAWAN
PALTAN BAZAR
GHY.-01.
3:THE ASSTT. GEN. MANAGER
T AND C DIVISION
ULUBARI
GUWAHATI-07.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
APDCL appearing for ASSAM POWER DISTRIBUTION COMPANY LIMITED
AND 2 ORS
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 10.11.2023 On the prayer of Mr. I. Borthakur, learned counsel representing Mr. P.N. Goswami, learned Standing Counsel, APDCL, the cases are passed over for the day as the said prayer is made with the consent of the learned counsel for the petitioners.
Mr. S.K. Kejriwal, learned counsel for the petitioner in the two writ petitions has submitted that another writ petition, W.P.[C] no. 2941/2021, involving similar issues, may be listed together with the present two writ petitions.
Mr. Borthakur, learned counsel for the respondent APDCL has not disputed about involvement of the similar issue in the three writ petitions.
The cases be listed after 1 [one] week with W.P.[C] no. 2941/2021 on a date to be fixed by the office.
JUDGE Comparing Assistant