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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(1)The Competent Authority may, from time to time, inspect,-
(a)the water distribution by the Association in the service area of the entrusted minor canal, and
(b)the records maintained by the Association in relation to such water distribution.