Section 12(6)(iv) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

(iv)the amount and date of every advance and its repayment with the date thereof shall be entered in Form "G" prescribed under Rule 18.

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