Allahabad High Court
State Of U.P. vs Devi Prasd Kanodia & Others on 30 July, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 49 Case :- GOVERNMENT APPEAL No. - 2855 of 1979 Petitioner :- State Of U.P. Respondent :- Devi Prasd Kanodia & Others Petitioner Counsel :- A.G.A. Respondent Counsel :- S.S.Bhatnagar Hon'ble Bala Krishna Narayana,J.
Summon the lower court record. Order Date :- 30.7.2010 HR